Section 30 in The M.P. Vishwavidyalaya Adhiniyam, 1973
30. Academic Planning and Evaluation Board.
(1)Academic Planning and Evaluation Board shall consist of the following members, namely :-(i)the Kulpati-Ex-officio Chairman;[(i-a) the Rector] [Inserted by M.P. Act No. 23 of 1983.];(ii)Deans of Faculties;[(ii-a) Dean or Director, Academic Planning and Evaluation Board, of the College Development Council;] [Inserted by M P. Act No. 19 of 1994.](iii)three heads of University Departments and Schools of Studies nominated by the Kulpati;(iv)two college Professors nominated by the Kulpati;(v)three scholars of repute not connected with the University nominated by the Academic Council;(vi)two representatives of industry, agriculture and commerce nominated by the Kuladhipati.(2)Seven members of the Board shall form a quorum.(3)The term of the Academic Planning and Evaluation Board shall be three years.(4)The Academic Planning and Evaluation Board shall have the following powers and perform the following duties, namely :-(i)to prepare the short term and long term plan of the University;(ii)to consider and forward to the Executive Council with its recommendations the research projects and academic programmes proposed by the faculties and to bring about inter-faculty co-ordination for taking up projects or inter-faculty basis;(iii)[ to suggest new academic programmes to the Faculties and to do academic evaluation of affiliated colleges of the University from time to time;] [Substituted by M.P. Act No. 23 of 1991.](iv)to make proposals for the establishment of departments, institutions of research and specialised studies, laboratories and museums;(v)to make proposals for the institution of teaching posts and for prescribing the duties of such posts;(vi)to evaluate from time to time the working of the University Teaching Departments, and School of Studies;(vii)to evaluate periodically the progress of the Plan.
