Himachal Pradesh High Court
Lachhman Dass vs . Sukhdev Sharma on 22 April, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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Lachhman Dass vs. Sukhdev Sharma Cr. Appeal No.26/2021 A 22.4.2022 Present: Ms. Shrutika Chauhan, Advocate vice counsel for the petitioner.
Mr. Devashish Kainthla, Advocate vice counsel for the respondent.
Learned vice counsel for the respondent prays for and is granted two weeks' time to file Power of Attorney. List thereafter.
( Chander Bhusan Barowalia ) Judge 22nd April, 2022 (CS) ::: Downloaded on - 22/04/2022 20:09:05 :::CIS