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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(l) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(l)"Institutions" means, unless otherwise specifically mentioned, all the Professional Institutions (including these detailed as state wide Institutions imparting Post Graduate Professional Courses in Engineering including Technology' / Pharmacy / Architecture and Planning.