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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in Orissa State Youth Welfare Board Rules, 1996

(2)The Chairman may co-opt any functionary or person as special invitee/women/Social worker, 1 September 1994 (as amended form time to time) shall function as the District Councils for promotion of Youth Welfare. The District Sports Officer, the Tourist Officer of the District and the Wardens of the Youth Hostels (if any) in the District shall be co-opted as members of the District Council.