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State of Odisha - Section

Section 14 in Orissa State Youth Welfare Board Rules, 1996

14. District Councils.

(1)There shall be a District Council of Youth Welfare in every district, comprising the following members :
(a) District Collector ... Chairman
(b) Additional District Magistrate in charge of Youth Welfare andCulture ... Vice-Chairman
(c) Not more than three persons from among National/State awardeesin literature/ Visual Arts/Performing arts hailing from orresiding with the District (if any) and creative artists andexperts hailing from or residing within the District, who arerepresenting the District as members of the State Akademise,Nominated by the State Government for a term of three years ... Member
(d) Not more than three persons from among the Socio CulturalActivists and Sports persons who have represented the State inSports or Conferred with State Youth Award by the State YouthWelfare Board to be nominated by the Chairman ... Member
(e) The Station Director, All India Radio within whose area ofoperation of the District is situated ... Member
(f) The Director, Doordarsan Kendra or his nominee ... Member
(g) The principal or Director of Government/University College (if any)of visual arts and performing arts ... Member
(h) Principal, Government College of Physical Education (if any)Situated in the District ... Member
(i) The District information and Public Relations Officer ... Member
(j) The District Culture Officer ... Member
(k) The Youth Coordinator Nehru Yuva Kendra ... Member
(l) Warden of Youth Hostel (if any) in the District ... Member
(m) The representatives of not more than four National/ State/District level voluntary organisations (if any) which haveexecuted any programme or scheme within the District, out of whomtwo shall be nominated by the State Government and the restnominated by the Chairman of the district Council ... Member
(n) The District Sports Officer ... Member-Secretary
(2)The Chairman may co-opt any functionary or person as special invitee/women/Social worker, 1 September 1994 (as amended form time to time) shall function as the District Councils for promotion of Youth Welfare. The District Sports Officer, the Tourist Officer of the District and the Wardens of the Youth Hostels (if any) in the District shall be co-opted as members of the District Council.
(3)The District Council for promotion of Youth Welfare shall also function as the local Management Committee of the Youth Hostels within the District. The Secretary, Orissa State Branch of the Youth Hostel Association of India shall be invited to the meetings of the local management Committee.Youth Festivals and State Awards