Section 243 in Rajasthan Panchayati Raj Rules, 1996
243. Disposal of unserviceable/obsolete/surplus store articles.
(1)Head of office shall constitute a committee of three persons including one person from Accounts section to prepare a survey list for declaring store articles as obsolete/unserviceable/surplus.(2)Powers of write off shall be as under: -(a)Sarpanch/Vikas Adhikari-Store articles up to a book value of Rs. 10,000/-.(b)Chief Executive Officer- Store articles up to a book value of Rs. 20,000/(c)Director Rural Development- up to Rs. 50,000/-.(d)Development Commissioner - up to Rupees two laths.(3)All such store articles shall be disposed of by destruction/auction after competent sanction and proceeds thereof shall be credited to the fund.
