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[Cites 0, Cited by 0] [Section 243(2)] [Section 243] [Entire Act]

State of Rajasthan - Subsection

Section 243(2)(a) in Rajasthan Panchayati Raj Rules, 1996

(a)Sarpanch/Vikas Adhikari-Store articles up to a book value of Rs. 10,000/-.