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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Nagaland - Subsection

Section 59(9) in The Global Open University (Nagaland) Act, 2006

(9)If the regulations are annulled or amended by the Nagaland Legislative Assembly they will be of no effect or of amended effect as the case may be, from the date of passing of the motions for annulment or amendment.