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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(j) in Kerala Forest Act, 1961

(j)provide for the protection of bridges, locks or other public works, by regulating the floating of timber, and the storing of timber on river banks and by authoriSing the seizure of timber floated or stored in contravention of such rules, or by which any damage to such works may have been caused, and the detention and disposal of such timber until compensation has been made for the damage done ;