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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Conditions of Detention Order, 1971

(2)Every detenu may be allowed to have an interview with his relatives or friends:
(a)in the case of class I detenus, [once in] [Inserted by Published in Rajasthan Gazette Extraordinary, 4(Ga)(II) dated 18.12.1975 Page 501.] a week; and
(b)in the case of class II detenus, [once] [Amendment by Notification No. F. 4(A)(267) Home-XIII 75 (S.O. 320), dated 18.12.1975 (Published in Rajastan Gazette Extraordinary 4(Ga)(II) dated 18.12.1975 Page 501).] a fortnight, during his period of detention.