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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(a) in Rajasthan Conditions of Detention Order, 1971

(a)in the case of class I detenus, [once in] [Inserted by Published in Rajasthan Gazette Extraordinary, 4(Ga)(II) dated 18.12.1975 Page 501.] a week; and