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State of Odisha - Section

Section 35 in The Orissa Dental Council Rules, 1969

35.

(1)Every meeting of the State Council shall be presided over by the President or if he is absent, by the Vice-President or, if both are absent by a member elected by the members present from amongst themselves.
(2)All references in this chapter to the President shall be read as referring to the person for the time being presiding over a meeting of the State Council.