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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(1) in The Orissa Dental Council Rules, 1969

(1)Every meeting of the State Council shall be presided over by the President or if he is absent, by the Vice-President or, if both are absent by a member elected by the members present from amongst themselves.