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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(4)The distances specified above may be relaxed by the Chief Controller in cases where he is of the opinion that the additional safety measures have been provided.Explanation. - The distances specified above are required to be measured from the nearest point on the periphery of the vessel.