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State of Tamilnadu - Section

Section 2 in Tamil Nadu Appointment on preferential basis in the Services under the State of Persons Studied in Tamil medium Rules, 2010

2. Definition.

- In these rules, unless the context otherwise requires, -
(a)"direct recruitment" means first appointment of a person to any service under the State in accordance with the rules or regulations or orders in force;
(b)"persons studied in Tamil medium" means persons who have obtained the educational qualification or qualifications prescribed for direct recruitment in the rules or regulations or orders applicable to any appointment in the services under the State through Tamil medium of instruction;
(c)"services under the State" includes the services under-
(i)Government;
(ii)the Legislature of the State;
(iii)any local authority;
(iv)any Corporation or company owned or controlled by the Government; and
(v)any other authority in respect of which the State Legislature has power to make laws.