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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in Tamil Nadu Appointment on preferential basis in the Services under the State of Persons Studied in Tamil medium Rules, 2010

(a)"direct recruitment" means first appointment of a person to any service under the State in accordance with the rules or regulations or orders in force;