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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1) in Nilgiris Fishing Rules, 1966

(1)The Director may, by notification in the Nilgiris and Coimbatore District Gazette,-
(i)declare, from time to time, that all or any of the waters whether reserved for trout fishing or not are closed or open to fishing; or
(ii)prohibit the fishing of any particular species of fish in all or any or portions of any or all waters for any specified period.