Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1) in The Rajasthan Land Revenue (Allotment of Tube-Well Land) Rules, 1968

(1)These rules may be called the Rajasthan [Land Revenue] [Inserted by S O. 12, Dated 2-6-1970; published in Rajasthan Gazette Part IV(Ga)(I), Dated 16-7-70, p. 35.] (Allotment of Tube-well Land), Rules, 1968.