Section 2 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997
2. Definitions.
- In these rules, unless there is anything repugnant in the subject or context,-(i)"Act" means the Uttar Pradesh Kshettra Panchayats and Zila Panchayats Adhiniyam, 1961;(ii)"Zila Panchayat" or "Panchayat" means a Zila Panchayat constituted under Section 17 of the Act;(iii)"Adhyaksha" means the Adhyaksha of a Zila Panchayat;(iv)"Form" means a Form given in the Schedule appended to these rules; and(v)"Section", "sub-section" and "clause" means the section, sub-section and clause, as the case may be of the Uttar Pradesh Kshettra Panchayats and Zila Panchayats Adhiniyam, 1961.
