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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(v) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(v)"Section", "sub-section" and "clause" means the section, sub-section and clause, as the case may be of the Uttar Pradesh Kshettra Panchayats and Zila Panchayats Adhiniyam, 1961.