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[Section 4]
[Entire Act]
State of Karnataka - Subsection
Section 4(4) in Karnataka Project Bellary to Moka (AP Boarder) on Kampli-Kurugodu State Highway-132 for a length 25.27 2 Collection of Road Toll or User Fee (Determination of Rates and Collection) Rules, 2018 for State Highways, Standalone Structures
| Sl.No. | Category of Vehicle | Basic rate of Fee per Kilometer in Rs. |
| 1 | 2 | 3 |
| 1 | Car, van, jeep or Light Motor Vehicle | 0.65 |
| 2 | Light Commercial Vehicles, Light Goods Vehicleor Mini bus | 1.05 |
| 3 | Bus or Commercial Vehicle (Two axle) | 2.20 |
| 4 | Bus or Commercial Vehicle (Three Axle) | 2.24 |
| 5 | Heavy Construction Machinery (HCM) or EarthMoving Equipment (EME) or Multi Axle Vehicle (MAV) (four or sixaxles) | 3.45 |
| 6 | Over-sized Vehicles (Seven or More axles) | 4.20 |