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State of Karnataka - Section

Section 4 in Karnataka Project Bellary to Moka (AP Boarder) on Kampli-Kurugodu State Highway-132 for a length 25.27 2 Collection of Road Toll or User Fee (Determination of Rates and Collection) Rules, 2018 for State Highways, Standalone Structures

4. Base rate of Fee.

- 4.1 The rate of fee for use of section of State Highways, Standalone Structures constructed through public funded project or private investment project shall be identical.
4.2The rate of Fee for use of a section of State Highways, Standalone structures of four or more lanes shall, for the base year 2007-2008, be the product of the length of such section multiplied by the following rates, namely. -
Sl.No. Category of Vehicle Basic rate of Fee per Kilometer in Rs.
1 2 3
1 Car, van, jeep or Light Motor Vehicle 0.65
2 Light Commercial Vehicles, Light Goods Vehicleor Mini bus 1.05
3 Bus or Commercial Vehicle (Two axle) 2.20
4 Bus or Commercial Vehicle (Three Axle) 2.24
5 Heavy Construction Machinery (HCM) or EarthMoving Equipment (EME) or Multi Axle Vehicle (MAV) (four or sixaxles) 3.45
6 Over-sized Vehicles (Seven or More axles) 4.20
Explanation. - For the purpose of this Para refer to the latest notifications of the Ministry of Road, Transport and Highways (MoRTH), Government of India.