Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act] State of Kerala - Subsection Section 1(2)(i) in Kerala Finance Act, 2016 (i)Clause (b) of sub-section (8) of section 9 shall be deemed to have come into force on the 1st day of April, 2005;