Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(2) in Orissa State Youth Welfare Board Rules, 1996 (2)The meetings of the State Level Youth Hostel Committee shall be held from time to time. Concurrently with the meetings of the Executive Board.District Councils
