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State of Odisha - Section

Section 13 in Orissa State Youth Welfare Board Rules, 1996

13. State level Youth Hostel Committee.

(1)The Executive Board shall function as the State Level Youth Hostel Committee, with a view to supervising one management of Youth Hostels and strengthening the youth hostel movement in the State.
(2)The meetings of the State Level Youth Hostel Committee shall be held from time to time. Concurrently with the meetings of the Executive Board.District Councils