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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(3)(a) in The Nathdwara Temple Rules, 1973

(a)expenditure to be incurred on the performance of daily Seva and Puja ceremonies and festivals at the temple in accordance with the established usages and customs of the Sampraday and the temple;