Section 36(1)(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

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State of Uttar Pradesh - Subsection

Section 36(1)(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(b)direct by whom and in what manner the powers, duties and functions to be exercised or discharged under this Act by an officer or authority of the University shall be exercised and discharged till such officer or authority is duly appointed or constituted; or

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State of Uttar Pradesh - Subsection

Section 36(1)(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958