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State of Uttar Pradesh - Section

Section 36 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

36. Removal of difficulties.

(1)The State Government may for the purpose of removing any difficulties in relation to the enforcement of the provisions of this Act, by order published in the official gazette :
(a)direct that this Act and any Statutes made thereunder shall during such period as may be specified in the order take effect subject to such adaptations, whether by way of modification, addition or omission, as it may deem to be necessary or expedient; or
(b)direct by whom and in what manner the powers, duties and functions to be exercised or discharged under this Act by an officer or authority of the University shall be exercised and discharged till such officer or authority is duly appointed or constituted; or
(c)make such other temporary provisions as it may deem to be necessary or expedient.
(2)No order made under sub-section (i) shall be questioned in any court of law on the ground that no difficulty as is referred to in the said sub-section existed or was required to be removed.[THE SCHEDULE] [Instituted by U.P. Act 29 of 1974, vide Section 26](See-Section 6-A)
Serial No. Name of the University Area within which the University shall exercise jurisdictionfor purpose of extension, training and research
1 Govind Ballabh Pant Krishi Evam Prodyogik Vishwavidyalaya  
(a) until the establishment of the Narendra Deva Krishi EvamProdyogik Vishwavidyalaya and Chandrashekhar Azad Krishi EvamProdyogik . Vishwavidyala. The whole of Uttar Pradesh.
(b) upon the establishment of the Narendra Deva Krishi EvamProdyogik Vishwavidyalaya and Chandrashekhar Azad Krishi EvamProdyogik Vishwavidyalaya. Kumaun, Garhwal, Rohilkhand and Meerut Divisions
2 [Acharya Narendra Deva Krishi Evam Prodyogik Vishwavidyalaya,] [Substituted 'Narendra Deva Krishi Evam Prodyogik Vishwavidyalaya' by Uttar Pradesh Act No. 9 of 2019, dated 2.8.2019.]. [Ayodhya] [Substituted 'Faizabad' by Uttar Pradesh Act No. 9 of 2019, dated 2.8.2019.], Gorakhpur and Varanasi Divisions
3 Chandrashekhar Azad Krishi Evam Prodyogik Vishwavidyalaya. Lucknow, Jhansi, Agra and Allahabad Divisions