Section 9(1) in The Orissa Employment Officers' Service Rules, 1970
(1)All proposals for promotion of officers to either Branch of the service shall be referred to the Commission for advice. A list of officers nominated for promotion to either Branch of the service with their names arranged in order of seniority together with their up-to-date service particulars and records including the names and service records of those who are proposed to be superseded shall be sent to the Commission by Government.
