Section 9 in The Orissa Employment Officers' Service Rules, 1970
9.
(1)All proposals for promotion of officers to either Branch of the service shall be referred to the Commission for advice. A list of officers nominated for promotion to either Branch of the service with their names arranged in order of seniority together with their up-to-date service particulars and records including the names and service records of those who are proposed to be superseded shall be sent to the Commission by Government.(2)The Commission shall consider the aforesaid lists of officers along with all the records and documents received from Government and recommend to Government lists of suitable candidates equal in number to the number of vacancies intimated to the Commission, on the basis of seniority subject to limitation of the unfit.(3)The list of candidates recommended by the Commission shall ordinarily remain valid for one year from the date of the recommendation.(4)The final selection of officers to be promoted during a year shall be made by Government after considering the recommendations of the Commission.Direct Recruitment
