Himachal Pradesh High Court
Dr. D.D. Gupta vs State Of H.P. & Others. on 2 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Dr. D.D. Gupta versus State of H.P. & others.
CWP No. 6352 of 2021.
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02.05.2022 Present Petitioner in person.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Bhupinder Thakur & Mr. Yudhbir Singh Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 3.
List on 09.05.2022.
r (Tarlok Singh Chauhan)
Judge
May 2, 2022 (Chander Bhusan Barowalia)
(hemlata) Judge.
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