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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Dr. D.D. Gupta vs State Of H.P. & Others. on 2 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Dr. D.D. Gupta versus State of H.P. & others.

CWP No. 6352 of 2021.

.

02.05.2022 Present Petitioner in person.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Bhupinder Thakur & Mr. Yudhbir Singh Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 3.

List on 09.05.2022.


                             r                                   (Tarlok Singh Chauhan)
                                                                        Judge


              May 2, 2022                               (Chander      Bhusan Barowalia)


              (hemlata)                                                 Judge.







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