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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(2)(ii) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(ii)Three experts in the concerned subject nominated by the Kulapati out of the panel approved by the Academic Council of the University;