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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(2) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(2)[ The members of the committee of selection shall be:-
(i)The Kulapati shall be Chairman of the Selection Committee;
(ii)Three experts in the concerned subject nominated by the Kulapati out of the panel approved by the Academic Council of the University;
(iii)Dean of the concerned faculty, wherever applicable;
(iv)Head of the Department if he/she holds the post of Professor in the Department;
(v)An academician nominated by the Kuladhipati;
(vi)An academician representing Scheduled Castes/Scheduled Tribes/ Other Backward Classes/Minorities/Differently-abled categories to be nominated by the Kulapati or acting Kulapati, if any of the above members of the Selection Committee docs not belong to that category.]