Section 48(2) in Manipal University, Jaipur Act, 2011
(2)Notwithstanding such repeal, all things done, actions taken or orders made under the Manipal International University. Jaipur Ordinance, 2011 (Ordinance No. 06 of 2011) as amended by the Manipal International University, Jaipur (Change of Name) (Amendment) Ordinance. 2011 (Ordinance No. 09 of 2011) shall be deemed to have been done, taken or made under this Act.
