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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(1) in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

(1)Candidates selected for written or viva voce test will present themselves at their own expense at a time and place of which they will be informed in due course.