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State of Jharkhand - Section

Section 20 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

20.

(1)Candidates selected for written or viva voce test will present themselves at their own expense at a time and place of which they will be informed in due course.
(2)Every selected candidate shall have to appear before Medical Board. A candidate who fails to pass the test conducted by the Medical Board shall not be appointed.