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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(3)The migration shall be accepted by the University on the production of the character certificate issued by institute or college and application forwarded by the college and University with a "No Objection Certificate", as case may be.