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Union of India - Section

Section 9 in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

9. Migration of Internship.

(1)The Migration of internship shall be with the consent of the both college and university, in case of migration is between the colleges and two different Universities.
(2)In case migration is only between colleges of the same University, the consent of both the colleges shall be required.
(3)The migration shall be accepted by the University on the production of the character certificate issued by institute or college and application forwarded by the college and University with a "No Objection Certificate", as case may be.