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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(2) in Bihar Factories Rules, 1950

(2)
(i)The following plans of the canteen buildings in duplicate shall be submitted to the Chief inspector for approval:-
(a)site plan;
(b)the plan, elevation and necessary cross-sections of the buildings, indicating all relevant details including those of natural lighting, ventilation, etc.
(ii)The Chief Inspector may require such other details and particulars to be furnished as he considers necessary and may approve the plan with such conditions or modifications as may be specified by him.