Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(2)(b) in Bihar Factories Rules, 1950

(b)the plan, elevation and necessary cross-sections of the buildings, indicating all relevant details including those of natural lighting, ventilation, etc.