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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(2) in Kerala Electricity Supply Code, 2005

(2)In the case of where the consumer has enhanced or reduced the contracted demand or connected load, the security deposit enhanced or reduced accordingly. In such cases, the security deposit shall be calculated same as in the case of a new service.