Bombay High Court
Prarthana Tarunkumar Brahmabhatt And ... vs Central Bureau Of Investigation (Eow) ... on 9 October, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3925 OF 2018
Prarthana Tarunkumar Brahmabhatt And Ors. ....Petitioner
V/S
Central Bureau Of Investigation (eow) And Anr. ....Respondent
WITH CR. WRIT PETITION NO. 3413 OF 2014 Prarthana Tarunkumar Brahmabhatt ....Petitioner V/S Central Bureau Of Investigation And Anr ....Respondent WITH CR. WRIT PETITION NO. 3414 OF 2014 Pooja Jignesh Bhatt ....Petitioner V/S Central Bureau Of Investigation And Anr ....Respondent Mr.Hare Krishna Mishra i/by.M/s.Law Global Advocates for Petitioners.
Ms.Ameeta Kuttikrishnan for R.No.1. -CBI. Mr.S.R.Shinde - APP for the State.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 9th October, 2018 Page 1/2 ::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 01:54:17 ::: P.C. :
At the request of learned advocate for the petitioners, Stand over to 04/12/2018. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 01:54:17 :::