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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(v) in Homoeopathy (Degree Course) Regulations, 1983

(v)[ "Homoeopathic College" means a Homoeopathic College affiliated to a University and recognized by the Central Government;] [12-13/87-CCH (Part II) dated the 24th September, 2003; and.]