Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Jharkhand - Subsection Section 22(b) in The Jharkhand Area Autonomous Council Act, 1994 (b)may any time tender his resignation in writing under his hand addressed to the Chief Executive Councillor and in his absence to the Vice-Chief t Executive Councillor; and
