Section 22 in The Jharkhand Area Autonomous Council Act, 1994
22. Vacancy, resignation and holding the office of the members of Executive Council.
- The member holding the office of the Executive Council-(a)shall vacate his office if he ceases to be a member of the Council;(b)may any time tender his resignation in writing under his hand addressed to the Chief Executive Councillor and in his absence to the Vice-Chief t Executive Councillor; and(c)shall hold the office during the pleasure of the Chairman.
