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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(4) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(4)Functions of each faculty shall be as follows:-
(i)to review teaching programme and suggest improvement thereof;
(ii)to consider the recommendations of the respective Board of Studies and to place the same before the Academic Council for consideration and approval;
(iii)subject matter faculties (Agriculture, Veterinary Agricultural Engineering, Home Science, Dairy/Food Technology and other allied branches) shall be responsible for Bachelor degree programme while Faculty of Post-graduate studies shall be responsible for Post-graduate and Doctoral degree programme; and
(iv)to perform such other functions as may be assigned to it by the Academic Council or Vice-Chancellor.