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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(4)(ii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(ii)to consider the recommendations of the respective Board of Studies and to place the same before the Academic Council for consideration and approval;