Section 118 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
118. NLDC/RLDC/SLDC charges.
- NLDC/RLDC/SLDC charges as determined by the Appropriate Commission shall be considered as expenses. SLDC charges paid for energy sold out side the State shall not be considered as expenses for determining tariff.
