Section 3(5)(iii) in Gujarat Sales Tax Act, 1969

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State of Gujarat - Subsection

Section 3(5)(iii) in Gujarat Sales Tax Act, 1969

(iii)dealers who are engaged in the process of parching, roasting or salting (with or without adding turmeric) groundnut seeds or groundnut, cereals or pulses;

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State of Gujarat - Subsection

Section 3(5)(iii) in Gujarat Sales Tax Act, 1969