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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in The Rajasthan Money-Lenders Act, 1963

(3)It shall come into force on such date[ as the State Government may, by notification in the Official Gazette, appoint in this behalf.] [Brought into force with effect from 1st October, 1965 vide notification Published in R.G.Gazette part 4-C (Extra), dated 1-9-1965.]